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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2)(a) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(a)"Integrated Rehabilitation Centre for Addicts" shall have the meaning assigned to it under the scheme called "Central Sector Scheme of Assistance for Prevention of Alcoholism and Substance (Drugs) Abuse and for Social Defence Services" framed by the Central Government in the Ministry of Social Justice and Empowerment or any other corresponding scheme for the time being in force;