Section 5(1) in Jharkhand Minor Minerals (Evidence of Mineral Contents) Rules, 2018
(1)An area may be notified for auction to grant a composite license under chapter III of Jharkhand Minor Mineral (Auction) Rules, 2017 if, in respect of such area:-(a)General Exploration (C2) has been completed to establish Inferred Mineral Resource.(b)A geological report has been prepared conforming to Part-III A of the schedule.
