Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Mewa Lal Choudhary vs The Union Of India & Ors on 13 August, 2018

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

         Patna High Court CWJC No.1532 of 2018 (2) dt.13-08-2018




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.1532 of 2018
                     ======================================================
                     Mewa Lal Choudhary
                                                                          .... .... Petitioner/s
                                                        Versus
                     The Union of India & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Baidya Nath Thakur
                     For the Respondent/s      : Mr. S.D Sanjay (Addl. Soc. Gen.)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                     SINGH
                     ORAL ORDER

02/    13-08-2018

As prayed for, -put up this matter on 21st of August, 2018 within top twenty cases.

(Dinesh Kumar Singh, J) DKS/-

U