Patna High Court - Orders
Mewa Lal Choudhary vs The Union Of India & Ors on 13 August, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
Patna High Court CWJC No.1532 of 2018 (2) dt.13-08-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1532 of 2018
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Mewa Lal Choudhary
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Baidya Nath Thakur
For the Respondent/s : Mr. S.D Sanjay (Addl. Soc. Gen.)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
SINGH
ORAL ORDER
02/ 13-08-2018As prayed for, -put up this matter on 21st of August, 2018 within top twenty cases.
(Dinesh Kumar Singh, J) DKS/-
U