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Orissa High Court

Nihar Ranjan Choudhury vs State Of Odisha & Another .... ... on 15 May, 2023

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.21793 of 2021

                 Nihar Ranjan Choudhury                 ....          Petitioner
                                                         Mr.S.K.Das, Advocate

                                             -versus-

                 State of Odisha & another              ....           Opp.Parties
                                                             Mr.A. Behera, A.S.C..


                                        CORAM:

                            JUSTICE A.K. MOHAPATRA
Order No.                                  ORDER
                                          15.05.2023

    03.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. On the request of the learned Additional Standing Counsel for the State, four weeks time is allowed to file Counter Affidavit subject to obtaining necessary permission from the Division Bench that has passed order on 27.03.2023, failing which it is made clear that the matter shall be heard and disposed of on the basis of the available pleadings.

3. List this matter in the week commencing from 3rd July, 2023.

    RKS                                             ( A.K. Mohapatra, )
                                                           Judge
                                          // 2 //




Signature Not Verified
Digitally Signed
Signed by: RAMESH KUMAR SINGH

Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 17-May-2023 12:15:17