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[Cites 0, Cited by 0] [Section 73A(5)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(5)(e) in The M.P. Factories Rules, 1962

(e)Exhaust dusts of safety ventilation system should be so designed and placed that their dust discharge the mixture of air and flammable substance away from the work-rooms and not near windows or doors or other openings from where the mixture could re-enter the work-rooms.