Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(o) in The Gujarat Scheduled Castes Development Corporation Act, 1985 (o)[ "Vice-Chairman" means the Vice-Chairman of the Corporation.] [Clause (o) was added by Gujarat 21 of 1986, Section 3(1) (b) (w.r.e.f. 02-07-1986).]
