Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 45 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 45. Supervision of the conduct of Election. - The Election shall be conducted under the general supervision of the Commissioner.
