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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(2) in Mizoram Cooperative Societies Act, 2006

(2)The Government, in consultation with the Registrar, may appoint Additional Registrar, Joint Registrar, Deputy Registrar and Assistant Registrar to assist the Registrar and may, by general or special order in writing, delegate to such persons all or any of the powers of the Registrar under this Act.