Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 21 January, 2015
Bench: Chief Justice, A.K. Sikri, Arun Mishra
ITEM NO.13 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No(s). 888/2013
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date :21/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Subramanian Swamy, In person
Dr. Roxna Swamy, Adv.
Mr. Yatinder Choudhary, Adv.
For Respondent(s) Mr. P.S. Narsimha, ASG
Mr. Ritesh Kumar, Adv.
Mr. D.L. Chidanand, Adv.
Ms. Sushma Suri, Adv.
Mr. B. Krishna Prasad,Adv.
Mr. R.J. Gagrat, Adv.
Mr. U.A. Rana, Adv.
Mr. Raghav Shankar, Adv.
Ms. S. Sabnis, Adv.
Ms. M. Majumdar, Adv.
for M/s Gagrat & Co.,Adv.
Ms. Sushma Suri,Adv.
Dr. A.M. Singhvi, Sr. Adv.
Ms. Manu Nair, Adv.
Mr. Amit Bhandari, Adv.
Mr. Ankush, Adv.
Mr. Nikhil Parikshit, Adv.
for M/s Suresh A. Shroff & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by At the request of Shri Subramanian Swamy, list Charanjeet Kaur Date: 2015.01.24 14:00:08 IST the matter after eight weeks.
Reason:[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar