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Supreme Court - Daily Orders

Subramanian Swamy vs Union Of India on 21 January, 2015

Bench: Chief Justice, A.K. Sikri, Arun Mishra

                ITEM NO.13                      COURT NO.1                 SECTION PIL

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

                Writ Petition(Civil)       No(s).    888/2013

                SUBRAMANIAN SWAMY                                          Petitioner(s)
                                                       VERSUS
                UNION OF INDIA & ORS.                                      Respondent(s)

                Date :21/01/2015 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE A.K. SIKRI
                              HON'BLE MR. JUSTICE ARUN MISHRA

                For Petitioner(s)        Mr. Subramanian Swamy, In person
                                         Dr. Roxna Swamy, Adv.
                                         Mr. Yatinder Choudhary, Adv.

                For Respondent(s)        Mr.   P.S. Narsimha, ASG
                                         Mr.   Ritesh Kumar, Adv.
                                         Mr.   D.L. Chidanand, Adv.
                                         Ms.   Sushma Suri, Adv.
                                         Mr.   B. Krishna Prasad,Adv.

                                         Mr.   R.J. Gagrat, Adv.
                                         Mr.   U.A. Rana, Adv.
                                         Mr.   Raghav Shankar, Adv.
                                         Ms.   S. Sabnis, Adv.
                                         Ms.   M. Majumdar, Adv.
                                         for   M/s Gagrat & Co.,Adv.
                                         Ms.   Sushma Suri,Adv.

                                         Dr.   A.M. Singhvi, Sr. Adv.
                                         Ms.   Manu Nair, Adv.
                                         Mr.   Amit Bhandari, Adv.
                                         Mr.   Ankush, Adv.
                                         Mr.   Nikhil Parikshit, Adv.
                                         for   M/s Suresh A. Shroff & Co.,Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Signature Not Verified Digitally signed by At the request of Shri Subramanian Swamy, list Charanjeet Kaur Date: 2015.01.24 14:00:08 IST the matter after eight weeks.

Reason:

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar