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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)include floor plans of all floors together with the covered area clearly indicating the size and spacings of all framing members and sizes of rooms and the position of staircases, ramps and liftwells;