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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 22 January, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.39                               COURT NO.5                  SECTION IV-C

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

              PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)              NO(S).     21511/2019

     [Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court of Chhattisgarh at
     Bilaspur]

     M/S PARLE AGRO PVT. LTD.                                              Petitioner(s)

                                                     VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                             Respondent(s)

     (IA No. 171029/2022 - APPLICATION                        FOR   PERMISSION    AND IA No.
     153202/2019      -      PERMISSION                        TO       FILE        ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 22-01-2025 This matter was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ABHAY S. OKA
                              HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s):                  Mr. Arvind P. Datar, Sr. Adv.
                                         Mr. H.G. Dharmadhikari, Adv.
                                         Ms. Lalita S. Phadke, Adv.
                                         Mr. Praveen Agnihotri, Adv.
                                         Mr. R.K. Srivastava, Adv,
                                         Mr. Rajesh Kumar, AOR

     For Respondent(s):                  Mr. Yash Ahlawat, Adv.
                                         Mr. Mukesh Gautam, Adv.
                                         Mr. Ranbir Singh, Adv.
                                         Mr. Sanjay Sharma, Adv.
                                         M/S. VMZ Chambers, AOR


                                         The Court made the following
                                                  O R D E R

Not taken up.

List on 18th February, 2025.

Signature Not Verified

(ASHISH KONDLE) Digitally signed by ASHISH KONDLE Date: 2025.01.24 (AVGV RAMU) AR-CUM-PS 18:43:04 IST Reason: COURT MASTER (NSH)