Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 22 January, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.39 COURT NO.5 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 21511/2019
[Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court of Chhattisgarh at
Bilaspur]
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(IA No. 171029/2022 - APPLICATION FOR PERMISSION AND IA No.
153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s): Mr. Arvind P. Datar, Sr. Adv.
Mr. H.G. Dharmadhikari, Adv.
Ms. Lalita S. Phadke, Adv.
Mr. Praveen Agnihotri, Adv.
Mr. R.K. Srivastava, Adv,
Mr. Rajesh Kumar, AOR
For Respondent(s): Mr. Yash Ahlawat, Adv.
Mr. Mukesh Gautam, Adv.
Mr. Ranbir Singh, Adv.
Mr. Sanjay Sharma, Adv.
M/S. VMZ Chambers, AOR
The Court made the following
O R D E R
Not taken up.
List on 18th February, 2025.
Signature Not Verified(ASHISH KONDLE) Digitally signed by ASHISH KONDLE Date: 2025.01.24 (AVGV RAMU) AR-CUM-PS 18:43:04 IST Reason: COURT MASTER (NSH)