Supreme Court - Daily Orders
Maheshwar Pandey vs The State Of Bihar on 9 August, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
ITEM NO.9 Court 12 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28954/2020
(Arising out of impugned final judgment and order dated 02-09-2019
in LPA No. 1794/2018, 02-09-2019 in LPA No. 1796/2018 passed by the
High Court Of Judicature At Patna)
MAHESHWAR PANDEY Petitioner(s)
VERSUS
THE STATE OF BIHAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.18168/2021-CONDONATION OF DELAY
IN FILING and IA No.18172/2021-EXEMPTION FROM FILING O.T. and IA
No.18171/2021-PERMISSION TO FILE LENGTHY LIST OF DATES )
Date : 09-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Atul Bandhu, Adv.
Mr. Bankey Bihari Sharma, AOR
Mr. Sewa Singh Sahu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. is granted.
Issue notice on the special leave petition as well as on the application for condonation of delay.
Tag with SLP (C) No. 10653/2018.
Notice be served on the standing counsel for the State of Bihar.
Signature Not Verified(NEETU SACHDEVA) Digitally signed by Rajni Mukhi Date: 2021.08.10 (RENU KAPOOR) COURT MASTER (SH) 16:39:16 IST Reason: BRANCH OFFICER