Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 18 August, 2009
Author: Nadira Patherya
Bench: Patherya
GA No. 164 of 2009
CS NO.12 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA & ORS.
Versus
OM PRAKASH BERLIA & ORS.
MR. J. CHOWDHURY, ADVOCATE APPEARS.
MR. T. AICH, ADVOCATE APPEARS.
MR. S. NAG, ADVOCATE APPEARS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 18th August, 2009.
The Court : Interim order, already granted, is extended till 6.11.2009. Matter to appear in the list one week after the Puja Vacation.
All parties concerned to act on a signed xerox copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]