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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1)(xii) in Jharkhand Raksha Shakti University Act, 2016

(xii)five members from amongst persons who are associated with and have excelled in the field of Defence or Education or Public Service, to be nominated by the State Government;