Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 749(6)] [Section 749] [Entire Act] State of Jharkhand - Subsection Section 749(6)(ii) in Bihar Education Code, 1961 (ii)The application shall contain sufficient information to satisfy the Board that so far as the additional courses of instruction are concerned adequate provision is made in respect of matter specified in clause (2).