Bombay High Court
Swaran Singh Sohal vs Ashok Kumar Bhasin And Anr on 16 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
21-wp-699-2023.doc
Ghuge
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.699 OF 2023
Sukhvindar Kaur Sohal ... Petitioner
V/s.
Sushmita Ashok Bhasin c/o Ashok
Kumar Bhasin and Anr ... Respondents
WITH
WRIT PETITION NO.698 OF 2023
Sukhvindar Kaur Sohal ... Petitioner
V/s.
Ashok Kumar Bhasin and Anr ... Respondents
WITH
WRIT PETITION NO.701 OF 2023
Swaran Singh Sohal ... Petitioner
V/s.
Ashok Kumar Bhasin and Anr ... Respondents
Ms. Asha Kanzariya i/b Vijay Upadhyay for the
petitioner.
Mr. Arfan Sait, APP for the State.
Mr. Fazlurralhman Shaikh for respondent No.1.
CORAM : AMIT BORKAR, J.
DATED : MARCH 16, 2023 P.C.:
1. Stand over to 10th April, 2023.
2. Ad-interim relief granted earlier to continue till 10th April, 2023.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 17/03/2023 ::: Downloaded on - 17/03/2023 21:19:59 :::