Delhi High Court - Orders
Ttk Prestige Ltd vs Gupta Light House on 19 December, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 865/2022
TTK PRESTIGE LTD. ..... Plaintiff
Through: Mr. Manish Kumar Mishra, Ms.
Akansha Singh and Mr. Shakti P. Nair,
Advs.
versus
GUPTA LIGHT HOUSE ..... Defendant
Through: Mr. Manish Singhal, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 19.12.2022
1. This suit was being heard finally by the learned Additional District Judge when it was transferred to this Court under Section 22(4) of the Designs Act 2000.
2. Accordingly, list for final hearing on 31st January 2023.
C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03