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[Cites 1, Cited by 2]

Delhi High Court - Orders

Ttk Prestige Ltd vs Gupta Light House on 19 December, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                   $~22
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 865/2022
                          TTK PRESTIGE LTD.                      ..... Plaintiff
                                        Through: Mr. Manish Kumar Mishra, Ms.
                                        Akansha Singh and Mr. Shakti P. Nair,
                                        Advs.

                                             versus

                          GUPTA LIGHT HOUSE                             ..... Defendant
                                       Through:           Mr. Manish Singhal, Adv.
                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             ORDER

% 19.12.2022

1. This suit was being heard finally by the learned Additional District Judge when it was transferred to this Court under Section 22(4) of the Designs Act 2000.

2. Accordingly, list for final hearing on 31st January 2023.

C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03