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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Odisha - Subsection

Section 144(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)all oils, greases or fuels stored underground in excavation or tunneling work are kept in tightly sealed containers and in fire resistant areas at safe distances away from explosive and other flammable chemicals;