Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Odisha - Subsection Section 59(3) in The Orissa Development Authorities Rules, 1983 (3)All works undertaken by the Authority shall be executed by or under the guidance and supervision of the Engineer-member either departmentally or through contractors.
