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State of Maharashtra - Section

Section 9 in Multi-Unit Co-operative Societies Rules, 1958

9. Repeal and saving.

- The Multi-Unit Co-operative Societies Rules 1957, are hereby repealed :Provided that, anything done or any action taken under the said rules which is not consistent with these rules shall be deemed to have been done or taken under these rules.Limitation Act, 1963(See section 92)