Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 97 in Northern India Canal and Drainage Rules, 1878 97. Copy thereof to be sent to the subordinate officer. - A copy of the decision or order shall be transmitted by the Court to the Officer from whose decision or order the appeal was preferred.
