Section 23 in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984
23. Other Acts and laws not to apply to saw mill [x x x] [The words 'and saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).].
- Nothing contained in any other Act, or law, rule, order or any thing having a force of law in any areas of the State, shall apply to the saw mill [x x x] [The words 'and saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).], and sawing in respect of matters for which provisions are contained in this Act.
