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State of Rajasthan - Section

Section 22 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

22. Form of Application.

- The application shall be made in the form prescribe by the Appointing Authority and obtainable from of the Appointing Authority on payment of such fee if any, as the Appointing Authority may from time to time fix.