Patna High Court - Orders
M/S G.K. Coke Industries vs P.S. Bhattacharya & Ors on 24 November, 2015
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh
Patna High Court MJC No.189 of 2009 (2) dt.24-11-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.189 of 2009
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M/S G.K. Coke Industries
.... .... Petitioner/s
Versus
P.S. Bhattacharya & Ors
.... .... Opposite party
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Appearance :
For the Petitioner/s : Mr. Raj Kishore Prasad
Mr. Tej Bahadur Roy
For the Respondent/s : Mr.Vishambhar Kr.Sinha
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CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD
SINGH
ORAL ORDER
2 24-11-2015Heard Mr. Raj Kishore Prasad, learned counsel for the petitioner and Mr. Vishambhar Kumar Sinha, learned counsel for the opposite party.
Put up after the disposal of L.P.A. No. 378 of 2009, which arises from the order passed by this Court in the writ proceeding.
(Navaniti Prasad Singh, J) B.K.Roy/-
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