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Patna High Court - Orders

M/S G.K. Coke Industries vs P.S. Bhattacharya & Ors on 24 November, 2015

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh

          Patna High Court MJC No.189 of 2009 (2) dt.24-11-2015




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Miscellaneous Jurisdiction Case No.189 of 2009
                       ======================================================
                       M/S G.K. Coke Industries
                                                                             .... .... Petitioner/s
                                                         Versus
                       P.S. Bhattacharya & Ors
                                                                          .... .... Opposite party
                       ======================================================
                       Appearance :
                       For the Petitioner/s    :   Mr. Raj Kishore Prasad
                                                   Mr. Tej Bahadur Roy

                       For the Respondent/s : Mr.Vishambhar Kr.Sinha
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD
                       SINGH
                       ORAL ORDER

2       24-11-2015

Heard Mr. Raj Kishore Prasad, learned counsel for the petitioner and Mr. Vishambhar Kumar Sinha, learned counsel for the opposite party.

Put up after the disposal of L.P.A. No. 378 of 2009, which arises from the order passed by this Court in the writ proceeding.

(Navaniti Prasad Singh, J) B.K.Roy/-

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