Allahabad High Court
M/S U.P. State Road Transport ... vs Sagir Ahmad And Others on 20 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 41846 of 2010 Petitioner :- M/S U.P. State Road Transport Corporation Ltd. And Others Respondent :- Sagir Ahmad And Others Petitioner Counsel :- Amit Manohar Respondent Counsel :- C.S.C.,Ranjeet Kr. Misra Hon'ble Prakash Krishna,J.
Sri Ranjeet Kumar Misra, advocate, has filed a caveat on behalf of the respondent no.1. On behalf of the other respondents notices have been accepted by the learned standing counsel.
As prayed by them, three weeks time is granted to file counter affidavit. Two weeks thereafter for rejoinder affidavit. List thereafter.
Till the next date of listing, the effect and operation of the impugned award shall remain stayed.
(Prakash Krishna, J.) Order Date :- 20.7.2010 LBY