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Allahabad High Court

M/S U.P. State Road Transport ... vs Sagir Ahmad And Others on 20 July, 2010

Author: Prakash Krishna

Bench: Prakash Krishna

Court No. - 6

Case :- WRIT - C No. - 41846 of 2010

Petitioner :- M/S U.P. State Road Transport Corporation Ltd. And Others
Respondent :- Sagir Ahmad And Others
Petitioner Counsel :- Amit Manohar
Respondent Counsel :- C.S.C.,Ranjeet Kr. Misra

Hon'ble Prakash Krishna,J.

Sri Ranjeet Kumar Misra, advocate, has filed a caveat on behalf of the respondent no.1. On behalf of the other respondents notices have been accepted by the learned standing counsel.

As prayed by them, three weeks time is granted to file counter affidavit. Two weeks thereafter for rejoinder affidavit. List thereafter.

Till the next date of listing, the effect and operation of the impugned award shall remain stayed.

(Prakash Krishna, J.) Order Date :- 20.7.2010 LBY