Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Himachal Pradesh - Subsection Section 34(2)(f) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (f)the authority to which and the manner in which appeal is to be preferred under section 19;