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Bombay High Court

M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 20 November, 2019

Author: A.S. Gadkari

Bench: A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 141 OF 2018

 M/s. Fortpoint Automotive Mumbai Private             ....Appellant
 Limited Thr. Its Mr. Mukund Ratnakar
 Deshpande
             V/S
 The Designated Officer, Municipal Corporation     ....Respondent

Of Greater Mumbai And Anr.

Corpslegal For Appellant CORAM : A.S. GADKARI, J DATE : 20th November, 2019 P.C. :

Stand over to 27/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/11/2019 ::: Downloaded on - 22/11/2019 00:17:43 :::