Bombay High Court
M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 20 November, 2019
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 141 OF 2018
M/s. Fortpoint Automotive Mumbai Private ....Appellant
Limited Thr. Its Mr. Mukund Ratnakar
Deshpande
V/S
The Designated Officer, Municipal Corporation ....Respondent
Of Greater Mumbai And Anr.
Corpslegal For Appellant CORAM : A.S. GADKARI, J DATE : 20th November, 2019 P.C. :
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