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State of Punjab - Section

Section 5 in The Punjab School Education Board (Medical Attendance) Regulations, 1979

5.

[All employees of the Board and their families will be entitled to free medical aid from the Board's dispensary or any other Government dispensary/hospital or a private medical clinic, as may be decided by the Board.] [Substituted vide Notification No. PSEB-Estt-SEA-86/213 dated 27.1.1986.]