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Rajasthan High Court - Jodhpur

Hukam Singh Panwar vs Kamlesh Parwani on 9 May, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil Writ Petition No. 5319/2016

                                   Hukam Singh Panwar
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kamlesh Parwani
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. RS Mankad
                                   For Respondent(s)        :     Mr. VD Dadhich



                                           HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 09/05/2022 List the matter on 17.05.2022, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 81-KashishS/-

(Downloaded on 10/05/2022 at 08:45:52 PM)

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