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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Science and Engineering Research Board Rules, 2010

(2)In case of any journey performed by an official of the Central or the State Government to attend any business of the Board, the travelling and daily allowances admissible to him under the relevant rules of the Government under which such official is employed shall be payable by the Board.