Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A] [Entire Act] State of Madhya Pradesh - Subsection Section 67A(1) in The M.P. Factories Rules, 1962 (1)The expression "gas holder" means a water-sealed gas-holder which has a storage capacity of not less than 141.5 cubic meters (5000 cf.)
