Section 16(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(2)The Comptroller shall hold office for a period of three years and shall be eligible for reappointment for a further period of three years:Provided that a person appointed as Comptroller shall retire from office, if during the term of his office, he attains the age of superannuation as per the terms and condition of his appointment.
