Securities And Exchange Board Of India - Subsection
Section 7I(1)(ii) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015
(ii)testifying in, participating in, or otherwise assisting or aiding the Board in any investigation, inquiry, audit, examination or proceeding instituted or about to be instituted for an alleged violation of insider trading laws or in any manner aiding the enforcement action taken by the Board; or