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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(1)An account register of PIN Mailers shall be maintained by the District Sub-Registrar in Form No.-II appended to this Rule.The Register shall also be maintained in computer in electronic form.