Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The War Injuries (Compensation Insurance) Act, 1943

(1)The Central Government may, by notification in the Official Gazette, make rules to carry into effect the provisions of this Act.