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State of Punjab - Section

Section 795 in Punjab Jail Manual, 1996

795. Transfer in anticipation in urgent cases.

- In urgent cases (i.e., if the lunatic is dangerous, noisy or filthy in his habits), the Superintendent may. with the previous consent of the Superintendent of the mental hospital, transfer the prisoner to the Mental Hospital in anticipation of Government sanction. In such cases, with the lunatic shall be forwarded the documents required by paragraph 793, with the exception of the Government order which should follow immediately after it has been received.