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[Cites 0, Cited by 2] [Section 97(2)] [Section 97] [Entire Act]

State of Uttar Pradesh - Subsection

Section 97(2)(c) in The U.P. Water Supply and Sewerage Act, 1975

(c)the salaries and allowances and other conditions of service of employees of the Nigam, or a Jal Sansthan other than employees employed on contract basis;