Rajasthan High Court - Jodhpur
Upasana Jeevan Raksha Sonography ... vs State Of Rajasthan And Ors on 10 February, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6525/2018
Upasana Jeevan Raksha Sonography Centre
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Gopal Narawat
For Respondent(s) :
HON'BLE DR. JUSTICE NUPUR BHATI
Order 10/02/2023 Upon request of learned counsel for the petitioner, notice of respondent No.3 be kept awaited.
List after three weeks, as prayed for.
(DR.NUPUR BHATI),J 32-nirmala/-
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