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Rajasthan High Court - Jodhpur

Upasana Jeevan Raksha Sonography ... vs State Of Rajasthan And Ors on 10 February, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 6525/2018

                                   Upasana Jeevan Raksha Sonography Centre
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Gopal Narawat
                                   For Respondent(s)         :



                                                   HON'BLE DR. JUSTICE NUPUR BHATI

Order 10/02/2023 Upon request of learned counsel for the petitioner, notice of respondent No.3 be kept awaited.

List after three weeks, as prayed for.

(DR.NUPUR BHATI),J 32-nirmala/-

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