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State of Tamilnadu - Section

Section 12 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

12. Service Rolls.

- A service roll shall be maintained for such servants. The appointing authority shall be responsible for the correct and up-to-date maintenance of the service roll of every servant and he shall record an annual certificate of verification in the service roll as early as possible after the end of every year.