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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2)(c) in Telangana Infectious Diseases Act, 1950

(c)failing to comply with any direction lawfully given to him or any requisition lawfully made upon him, under or in pursuance of any of the said provisions,