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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(10) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(10)The names of Paper-setters, Head Examiners and Examiners and the distribution of answer scripts for evaluation shall be kept strictly secret, till the publication of results.