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Gujarat High Court

Subrata Pradhan S/O Sarat Chandra ... vs Director, Institute Of Plasma Research on 14 September, 2018

Author: Anant S. Dave

Bench: Anant S. Dave, Biren Vaishnav

             C/SCA/14166/2018                               ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 14166 of 2018

================================================================
             SUBRATA PRADHAN S/O SARAT CHANDRA PRADHAN
                                Versus
               DIRECTOR, INSTITUTE OF PLASMA RESEARCH
================================================================
Appearance:
RAHUL SHARMA(8276) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
================================================================

 CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
        and
        HONOURABLE MR.JUSTICE BIREN VAISHNAV

                             Date : 14/09/2018
                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) NOTICE returnable on 24th September 2018. Direct service is permitted today.

(ANANT S. DAVE, J) (BIREN VAISHNAV, J) R.S. MALEK Page 1 of 1 Downloaded on : Tue Jan 21 21:38:43 IST 2020