Gujarat High Court
Subrata Pradhan S/O Sarat Chandra ... vs Director, Institute Of Plasma Research on 14 September, 2018
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/SCA/14166/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14166 of 2018
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SUBRATA PRADHAN S/O SARAT CHANDRA PRADHAN
Versus
DIRECTOR, INSTITUTE OF PLASMA RESEARCH
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Appearance:
RAHUL SHARMA(8276) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 14/09/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) NOTICE returnable on 24th September 2018. Direct service is permitted today.
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