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State of Rajasthan - Section

Section 149 in Rajasthan District Board Account Rules

149.

(a)When a contract is given for supply of metal and consolidation and payments are made at inclusive rates the account shall be kept in register No. 18.(b)When road metal is obtained and stocked for consolidation, when, required a stock book of road metal shall be kept in Form 14 entries being made as each road is repaired, for the issue of the quantity of metal used thereon. Column 6 of the stock book will show the name of the road repaired its length, breadth and the thickness of layer of metal put in.(c)In the case referred to in clause (b) of this rule the accounts shall be kept in register No. 14 in the manner prescribed in rule 138 and 139.Note. - The entire road repair accounts shall be kept in one page of this register.
(2)Boards may find it useful to keep a chart for each road in the following forms:-Chowk Road (Stone Metal)Length 4970. Period of renewal 5 years
Scale 1000 2000 3000 4000 4970Feet
1895-96
1896-97
1897-98
1898-99
1900-01
1901-02
1902-03
The shaded portions represent the length metalled every year.