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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(3) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(3)In the special meeting called to discuss no confidence motion against Adhyaksh/Up-Adhyaksh, only the matter concerned with removal of Adhyaksh/Up-Adhyaksh shall be discussed.