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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in Swarnim Gujarat Sports University Act, 2011

(2)A member nominated under clauses (iii), (iv) and (v) of subsection (1) of section 16 may resign from his office by writing under his hand address to the Chairman and his resignation shall take effect from the date it is accepted by the Chairman.