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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Beedi Workers Welfare Cess Act, 1976

(c)[ words and expressions used but not defined in this Act and defined in the [Central Excise and Salt Act, 1944 (1 of 1944)], shall have the meanings respectively assigned to them in that Act.]