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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Punjab - Subsection

Section 11A(1)(ii) in Chandigarh (Sale of Sites and Buildings) Rules, 1960

(ii)114 equated instalments of the remaining amount together with interest thereon at the rate of 6 per cent per annum.