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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(ii) in The Foreign Exchange Regulation Act, 1973

(ii)such other goods to be conveyed to an officer of Customs, not below the rank of an Assistant [Commissioner of Customs] [Substituted by Act 22 of 1995, Section 91, for " Collector of Customs" . ].