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State of Madhya Pradesh - Section

Section 77 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

77.

In the selection of Head-Masters or Principals for appointment the under-mention shall be taken into account, namely:-
(i)all permanent vacancies shall be advertised, in the manner laid down in Regulation 76 (i) above;
(ii)the appointment shall be made by the Managing Committee after interviewing suitable candidates; and
(iii)no person who is not trained and has less than five year's experience of teaching shall be eligible for the post.