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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(c) in Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018

(c)At the secondary storage points / depots / transfer stations, ULB shall encourage waste pickers and other social entrepreneurs to remove constituents such as plastic, glass and paper for recycle and reuse. The informal waste pickers shall also directly allowed to collect the dry recyclables and sell it to the authorized recyclers for earning of their livelihood.